Smt. Nirmala Devi & Others vs Bhikam Chand & Others
2011 Latest Caselaw 1879 ALL

Citation : 2011 Latest Caselaw 1879 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

Smt. Nirmala Devi & Others vs Bhikam Chand & Others on 23 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 49 of 1995
 

 
Petitioner :- Smt. Nirmala Devi & Others
 
Respondent :- Bhikam Chand & Others
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- K.S. Amist,Pradeep Kumar,Swapnil Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the respondents states that he will be filing paper book in the connected appeal and the same may be taken as paper book for respondents in this case also.

By the next date, counsel for the respondents will also give information mentioned in the order dated 3.5.2011

Order Date :- 23.5.2011

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