Parvez vs State Of U.P.
2011 Latest Caselaw 1860 ALL

Citation : 2011 Latest Caselaw 1860 ALL
Judgement Date : 20 May, 2011

Allahabad High Court

Parvez vs State Of U.P. on 20 May, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3392 of 2011
 

 
Petitioner :- Parvez
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ms.Sufia Saba,Abdul Majeed
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, a week's time is allowed to the learned AGA to seek instructions regarding compliance of order dated 30.3.2011.

Order Date :- 20.5.2011

Download the LatestLaws.com Mobile App