Citation : 2011 Latest Caselaw 1851 ALL
Judgement Date : 20 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Time Extention Applicatiion No.133750 of 2011 IN Case :- APPLICATION U/S 482 No. - 17894 of 2010 Petitioner :- Vimalesh And Others Respondent :- State Of U.P. & Another Petitioner Counsel :- R.S.Parihar,B.D.Mishra Respondent Counsel :- Govt.Advocate,Kailash Pandey,Sudhir Kumar Hon'ble Yogesh Chandra Gupta,J.
By order dated 14.3.2011 this Court granted 20 days' time to the applicants to appear/surrender before the Court below and apply for bail but due to Advocates' strike the applicants could not appear before the Court below.
An application on behalf of the applicants has been moved with a prayer to grant some more time to surrender before the Court below.
The prayer is allowed. The applicants are granted 15 days time from today to appear before the Court below and apply for bail. The period, as granted by order dated 14.3.2011 to surrender before the Court below, is accordingly extended.
Order Date :- 20.5.2011
NS
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