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Vinod Kumar vs State Of U.P. And Others
2011 Latest Caselaw 1800 ALL

Citation : 2011 Latest Caselaw 1800 ALL
Judgement Date : 18 May, 2011

Allahabad High Court
Vinod Kumar vs State Of U.P. And Others on 18 May, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 28814 of 2011
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Yadav
 
Respondent Counsel :- C.S.C.,V.P. Yadav
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Friday along with record  of writ petition No.26715 of 2011.

Order Date :- 18.5.2011

SRY

 

 

 
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