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Satyavir Singh vs State Of U.P.
2011 Latest Caselaw 1791 ALL

Citation : 2011 Latest Caselaw 1791 ALL
Judgement Date : 18 May, 2011

Allahabad High Court
Satyavir Singh vs State Of U.P. on 18 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12888 of 2011
 

 
Petitioner :- Satyavir Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Devendra Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri N.N. Singh on behalf of complainant is taken on record.

Even in the revised list, none is present on behalf of the applicant.

List in the next cause list before appropriate court.

Order Date :- 18.5.2011

Gss

 

 

 
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