Sahab Deen And Others vs State Of U.P.
2011 Latest Caselaw 1786 ALL

Citation : 2011 Latest Caselaw 1786 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

Sahab Deen And Others vs State Of U.P. on 18 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12924 of 2011
 

 
Petitioner :- Sahab Deen And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.C. Kushwaha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request made by learned counsel for the applicant, put up this case as fresh on 25.5.2011. By that time supplementary affidavit may be filed.

Order Date :- 18.5.2011

Gss

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