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Prof. Ajai Kumar Srivastava vs State Of U.P. & Others
2011 Latest Caselaw 1762 ALL

Citation : 2011 Latest Caselaw 1762 ALL
Judgement Date : 17 May, 2011

Allahabad High Court
Prof. Ajai Kumar Srivastava vs State Of U.P. & Others on 17 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
Crl. Misc. Recall/Restoration Application No.333384 of 2009.
 
IN
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8754 of 2008
 

 
Petitioner :- Prof. Ajai Kumar Srivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shishir Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This writ petition was dismissed for default on 6.10.2009. The petitioner has filed an application to recall the order dated 6.10.2009.

Cause shown is sufficient. The order dated 6.10.2009 is recalled. The writ petition is restored to its original number.

List this case in the next cause list before the appropriate Bench.

Order Date :- 17.5.2011

NS

 

 

 
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