Paras Nath vs Accidental Claim Tribunal & ...
2011 Latest Caselaw 1751 ALL

Citation : 2011 Latest Caselaw 1751 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Paras Nath vs Accidental Claim Tribunal & ... on 17 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 202 of 2011
 

 
Petitioner :- Paras Nath
 
Respondent :- Accidental Claim Tribunal & Others
 
Petitioner Counsel :- S.N. Verma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice on application to condone the delay.

Certified copy of the formal order may be filed by the next date.

Order Date :- 17.5.2011

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