Janved Singh vs State Of U.P.
2011 Latest Caselaw 1750 ALL

Citation : 2011 Latest Caselaw 1750 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Janved Singh vs State Of U.P. on 17 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25321 of 2010
 

 
Petitioner :- Janved Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashwini Kumar Awasthi,Manish Tiwary
 
Respondent Counsel :- Govt.Advocate,R.O.V.S.Chauhan
 

 
Hon'ble Arvind Kumar Tripathi,J.

As requested, list this case on 25.5.2011.

Order Date :- 17.5.2011

Gss

Download the LatestLaws.com Mobile App