Smt. Rubi vs Vijai Kumar Agarwal
2011 Latest Caselaw 1724 ALL

Citation : 2011 Latest Caselaw 1724 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Smt. Rubi vs Vijai Kumar Agarwal on 16 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 161 of 1997
 

 
Petitioner :- Smt. Rubi
 
Respondent :- Vijai Kumar Agarwal
 
Petitioner Counsel :- Subodh Kumar
 
Respondent Counsel :- Ajeet Kumar,T.S.Dabas
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 13.5.2011. The case is listed under Chapter XIII Rule 3. Respondents have not filed paper book. They will not be permitted to refer to any evidence or document without leave of the Court

Order Date :- 16.5.2011

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