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Ram Janam vs Jyotia Widow Of Late Chani Ram
2011 Latest Caselaw 1710 ALL

Citation : 2011 Latest Caselaw 1710 ALL
Judgement Date : 16 May, 2011

Allahabad High Court
Ram Janam vs Jyotia Widow Of Late Chani Ram on 16 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 228 of 1997
 

 
Petitioner :- Ram Janam
 
Respondent :- Jyotia Widow Of Late Chani Ram
 
Petitioner Counsel :- S.S.P. Gupta
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 13.5.2011. The case is listed under Chapter XIII Rule 3. Respondents have not filed paper book. They will not be permitted to refer to any evidence or document without leave of the Court.

It is 1997 appeal. The appeal may be listed for hearing.

Order Date :- 16.5.2011

NS

 

 

 
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