Prem Chand Pawar vs Narendra Kumar & Another
2011 Latest Caselaw 1688 ALL

Citation : 2011 Latest Caselaw 1688 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Prem Chand Pawar vs Narendra Kumar & Another on 13 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 35 of 2011
 

 
Petitioner :- Prem Chand Pawar
 
Respondent :- Narendra Kumar & Another
 
Petitioner Counsel :- Vinod Kumar Agarwal
 
Respondent Counsel :- Manish Chand Umrao
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit has been filed. As prayed, three weeks time is allowed to file rejoinder affidavit.

List in the week commencing 11.7.2011.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 13.5.2011

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