Starlinger & Co. Ges.M.B.H. vs Lohia Starlinger Limited And ...
2011 Latest Caselaw 1612 ALL

Citation : 2011 Latest Caselaw 1612 ALL
Judgement Date : 10 May, 2011

Allahabad High Court

Starlinger & Co. Ges.M.B.H. vs Lohia Starlinger Limited And ... on 10 May, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 45785 of 2006
 

 
Petitioner :- Starlinger & Co. Ges.M.B.H.
 
Respondent :- Lohia Starlinger Limited And Another
 
Petitioner Counsel :- Saral Srivastava,Dhruv Wahi,Namrata Kapoor,S.P. Gupta
 
Respondent Counsel :- S.C.,Arvind Verma,Ravi Kant,Saurabh Srivastava,Yashwant Varma,Yatindra Shukla
 

 
Hon'ble Dilip Gupta,J.

Arguments remain unconcluded. Put up on 11th May, 2011.

Order Date :- 10.5.2011

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