Shyam Mohan @ Dullu vs State Of U.P.
2011 Latest Caselaw 1593 ALL

Citation : 2011 Latest Caselaw 1593 ALL
Judgement Date : 10 May, 2011

Allahabad High Court

Shyam Mohan @ Dullu vs State Of U.P. on 10 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12187 of 2011
 

 
Petitioner :- Shyam Mohan @ Dullu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Amit Kumar Gaur
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request of learned AGA put up this case on 16.5.2011 as fresh.

Order Date :- 10.5.2011

Gss

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