Umesh Kumar vs State Of U.P. And Others
2011 Latest Caselaw 1583 ALL

Citation : 2011 Latest Caselaw 1583 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Umesh Kumar vs State Of U.P. And Others on 9 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59485 of 2010
 

 
Petitioner :- Umesh Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A. K. Singh
 
Respondent Counsel :- C. S. C.,Raj Nath Maurya
 

 
Hon'ble V.K. Shukla,J.

There is material contradiction in the order dated 29.04.2009. In such a situation, as already order has been passed to list the matter after eight weeks. Said part of the order is reiterated along with the order that the interim order already passed shall stand extended till the next date of listing.

Order Date :- 9.5.2011

SRY

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