Ashok And Others vs State Of U.P.
2011 Latest Caselaw 1563 ALL

Citation : 2011 Latest Caselaw 1563 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Ashok And Others vs State Of U.P. on 9 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12017 of 2011
 

 
Petitioner :- Ashok And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.K. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request made by learned counsel for the applicants and learned AGA list this case on 25.5.2011. By that time supplementary affidavit and counter affidavit may be filed.

Order Date :- 9.5.2011

Gss

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