Mool Kishore Goswami vs Munna Lal
2011 Latest Caselaw 1547 ALL

Citation : 2011 Latest Caselaw 1547 ALL
Judgement Date : 6 May, 2011

Allahabad High Court

Mool Kishore Goswami vs Munna Lal on 6 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 26491 of 2011
 

 
Petitioner :- Mool Kishore Goswami
 
Respondent :- Munna Lal
 
Petitioner Counsel :- Santosh Kumar Tiwari
 

 
Hon'ble V.K. Shukla,J.

Instant is Rent Control Matter and under the Roster fixed by Hon'ble the Chief Justice, it is cognizable by Court. No. 7, as such put up this case as fresh case before Court No.7 on Tuesday.

Order Date :- 6.5.2011

SRY

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