Smt. Geeta Devi vs Santosh Kumar
2011 Latest Caselaw 1487 ALL

Citation : 2011 Latest Caselaw 1487 ALL
Judgement Date : 3 May, 2011

Allahabad High Court

Smt. Geeta Devi vs Santosh Kumar on 3 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 202 of 2011
 

 
Petitioner :- Smt. Geeta Devi
 
Respondent :- Santosh Kumar
 
Petitioner Counsel :- Sriprakash Dwivedi
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within a week by registered post.

List in the week commencing 4.7.2011.

Till the next date of listing, the further proceeding in case no. 396 of 2010 (Santosh Kumar Vs. Smt. Geeta Devi), pending in the court of Family Judge, Allahabad shall remain stayed.

Order Date :- 3.5.2011

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