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Kamlesh & Anr. vs State Of U.P., Thru. Secretary, ...
2011 Latest Caselaw 1486 ALL

Citation : 2011 Latest Caselaw 1486 ALL
Judgement Date : 3 May, 2011

Allahabad High Court
Kamlesh & Anr. vs State Of U.P., Thru. Secretary, ... on 3 May, 2011
Bench: Abdul Mateen, Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 
Case :- MISC. BENCH No. - 11881 of 2010
 
Petitioner :- Kamlesh & Anr.
 
Respondent :- State Of U.P., Thru. Secretary, Home & Others
 
Petitioner Counsel :- Amrendra Singh
 
Respondent Counsel :- G.A.
 

 
Hon'ble Abdul Mateen,J.

Hon'ble Mrs. Jayashree Tiwari,J.

C.M. Application No. 47816 of 2011.

Heard.

Allowed.

Order dated 29.04.2011 passed by this Court is recalled and interim order granted on 13.04.2011 is extended till next date of listing.

List the petition after ten days.

Order Date :- 3.5.2011

Chauhan/-

 

 

 
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