Anil Kumar Mishra And Others vs Union Of India And Others
2011 Latest Caselaw 1485 ALL

Citation : 2011 Latest Caselaw 1485 ALL
Judgement Date : 3 May, 2011

Allahabad High Court

Anil Kumar Mishra And Others vs Union Of India And Others on 3 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 25585 of 2011
 

 
Petitioner :- Anil Kumar Mishra And Others
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- S.N. Tiwari,Awadhesh Tiwari
 
Respondent Counsel :- A.S.G.I.,C.S.C.(2011/22794)
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Monday.

Order Date :- 3.5.2011

SRY

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