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Badlu And Others vs Narendra Singh And Another
2011 Latest Caselaw 1481 ALL

Citation : 2011 Latest Caselaw 1481 ALL
Judgement Date : 3 May, 2011

Allahabad High Court
Badlu And Others vs Narendra Singh And Another on 3 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 25443 of 2011
 

 
Petitioner :- Badlu And Others
 
Respondent :- Narendra Singh And Another
 
Petitioner Counsel :- Rajesh Srivastava
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 and 2 returnable at an early date. The petitioners may take steps to serve the respondents within a week by registered post.

List in the week commencing 11.7.2011.

Till the next date of listing, the payment of court fee shall be subject to the decision of the writ petition. 

Order Date :- 3.5.2011

OP

 

 

 
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