Vipin Kumar vs State Of U.P. And Another
2011 Latest Caselaw 1479 ALL

Citation : 2011 Latest Caselaw 1479 ALL
Judgement Date : 3 May, 2011

Allahabad High Court

Vipin Kumar vs State Of U.P. And Another on 3 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 25355 of 2011
 

 
Petitioner :- Vipin Kumar
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- V.K.Singh,G.K.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up on 12.05.2011. By that time requisite instruction may be obtained.

Order Date :- 3.5.2011

SRY

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