Shiv Bhushan Tiwari vs State Of U.P. And Others
2011 Latest Caselaw 1476 ALL

Citation : 2011 Latest Caselaw 1476 ALL
Judgement Date : 3 May, 2011

Allahabad High Court

Shiv Bhushan Tiwari vs State Of U.P. And Others on 3 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 22810 of 2011
 

 
Petitioner :- Shiv Bhushan Tiwari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arun Kumar Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In the last paragraph of order dated 20.04.2011, in place of "Daya Shankar Yadav", same be read as "Ram Shankar Yadav".

Order Date :- 3.5.2011

SRY

Download the LatestLaws.com Mobile App