Dr. Vandana Gupta vs Dr. Harish Gupta
2011 Latest Caselaw 1475 ALL

Citation : 2011 Latest Caselaw 1475 ALL
Judgement Date : 3 May, 2011

Allahabad High Court

Dr. Vandana Gupta vs Dr. Harish Gupta on 3 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 498 of 2010
 

 
Petitioner :- Dr. Vandana Gupta
 
Respondent :- Dr. Harish Gupta
 
Petitioner Counsel :- Satya Prakash Shukla
 

 
Hon'ble Rajes Kumar,J.

Dr. Vandana Gupta and Dr. Harish Gupta appeared in person. Both have sought sometime to arrive to a reconciliation.

List on 19.7.2011.

Till the next date of listing the interim order shall continue.

Order Date :- 3.5.2011

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