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Satya Narain Singh vs Additional District Judge And ...
2011 Latest Caselaw 1474 ALL

Citation : 2011 Latest Caselaw 1474 ALL
Judgement Date : 3 May, 2011

Allahabad High Court
Satya Narain Singh vs Additional District Judge And ... on 3 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 25405 of 2011
 

 
Petitioner :- Satya Narain Singh
 
Respondent :- Additional District Judge And Others
 
Petitioner Counsel :- Vikas Srivastava,Rajesh Dutt Pandey
 
Respondent Counsel :- J.N. Maurya,Chandan Sharma
 

 
Hon'ble Rajes Kumar,J.

Sri J.N. Maurya, Advocate appears on behalf of respondent no. 2.  

Issue notice to respondent nos. 4 and 5. All the respondents may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 18.7.2011.

Order Date :- 3.5.2011

OP

 

 

 
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