Citation : 2011 Latest Caselaw 1455 ALL
Judgement Date : 2 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 25282 of 2011 Petitioner :- Bhura Respondent :- Gama And Another Petitioner Counsel :- K. Ajit Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1 & 2 returnable at an early date. The petitioner may take steps to serve the respondents within a week.
List in the week commencing 4.7.2011.
Order Date :- 2.5.2011
OP
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