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State Of U.P. And Others vs Ganga Visun Alias Ganga Vishnoo
2011 Latest Caselaw 1454 ALL

Citation : 2011 Latest Caselaw 1454 ALL
Judgement Date : 2 May, 2011

Allahabad High Court
State Of U.P. And Others vs Ganga Visun Alias Ganga Vishnoo on 2 May, 2011
Bench: Shishir Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 816 of 2007
 

 
Petitioner :- State Of U.P. And Others
 
Respondent :- Ganga Visun Alias Ganga Vishnoo
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- Surendra Singh
 

 
Hon'ble Shishir Kumar,J.

Three weeks and no more time is granted to the learned Standing Counsel to file an affidavit. It is made clear that no further time will be granted.

Order Date :- 2.5.2011

Pr/-

 

 

 
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