C/M Simpkins School And Another vs State Of U.P. And Others
2011 Latest Caselaw 1453 ALL

Citation : 2011 Latest Caselaw 1453 ALL
Judgement Date : 2 May, 2011

Allahabad High Court

C/M Simpkins School And Another vs State Of U.P. And Others on 2 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 10088 of 2011
 

 
Petitioner :- C/M Simpkins School And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K. Singh,H.N. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.,Gautam Baghel,Shashi Dhar Pandey
 

 
Hon'ble V.K. Shukla,J.

List on 18.05.2011, showing the name of Sri Anurag Pathak, Advocate, as counsel for the respondents.

Order Date :- 2.5.2011

SRY

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