Khushi Lal Pal vs State Of U.P. And Others
2011 Latest Caselaw 1452 ALL

Citation : 2011 Latest Caselaw 1452 ALL
Judgement Date : 2 May, 2011

Allahabad High Court

Khushi Lal Pal vs State Of U.P. And Others on 2 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 71425 of 2010
 

 
Petitioner :- Khushi Lal Pal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Namit Srivastava,Parul Srivastava
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

One month's time is allowed for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List after six weeks.

Order Date :- 2.5.2011

SRY

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