C/M Poornanand Intermediate ... vs State Of U.P. And Others
2011 Latest Caselaw 1451 ALL

Citation : 2011 Latest Caselaw 1451 ALL
Judgement Date : 2 May, 2011

Allahabad High Court

C/M Poornanand Intermediate ... vs State Of U.P. And Others on 2 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 2327 of 2011
 

 
Petitioner :- C/M Poornanand Intermediate College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anand Kumar Pandey,Ashok Khar E
 
Respondent Counsel :- C.S.C.,H.K. Singh
 

 
Hon'ble V.K. Shukla,J.

Six weeks' and no more time is granted for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 2.5.2011

SRY

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