Mithailal And Others vs State Of U.P. And Others
2011 Latest Caselaw 1449 ALL

Citation : 2011 Latest Caselaw 1449 ALL
Judgement Date : 2 May, 2011

Allahabad High Court

Mithailal And Others vs State Of U.P. And Others on 2 May, 2011

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 29018 of 2003
 

 
Petitioner :- Mithailal And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Jameel Ahmad Azmi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Satyendra Singh Chauhan,J.

List this petition on 12.5.2011. In the meantime learned Standing Counsel may seek instructions in regard to the approval letter which are filed as Annexure Nos.10, 10-A and 10B and are sought to be relied upon by the learned counsel for the petitioner s in regard to the appointment of the petitioners that the institution was brought in grant in aid in the year 1994.

Order Date :- 2.5.2011

BLY

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