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Pradeep Kumar vs The Distt. Judge Jalaun & Others
2011 Latest Caselaw 725 ALL

Citation : 2011 Latest Caselaw 725 ALL
Judgement Date : 31 March, 2011

Allahabad High Court
Pradeep Kumar vs The Distt. Judge Jalaun & Others on 31 March, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 5865 of 1995
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- The Distt. Judge Jalaun & Others
 
Petitioner Counsel :- S.J. Shandilya,S. Shandilya,Vivek Shandilya
 
Respondent Counsel :- .../C.S.C.,Avinash,D.P. Singh
 

 
Hon'ble Rakesh Tiwari,J.

Sri D.R. Singh, learned counsel for the respondents prays for and is granted ten days' time to file supplementary counter affidavit. Supplementary rejoinder affidavit may be filed within ten days thereafter.

List this matter immediately after expiry of the aforesaid period.

Order Date :- 31.3.2011

P

 

 

 
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