Kutubullah vs Muni Ram & Others
2011 Latest Caselaw 724 ALL

Citation : 2011 Latest Caselaw 724 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Kutubullah vs Muni Ram & Others on 31 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3712 of 2010
 

 
Petitioner :- Kutubullah
 
Respondent :- Muni Ram & Others
 
Petitioner Counsel :- S.K. Tiwari,Shiv Dayal Tiwari
 
Respondent Counsel :- Vc Dixit
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of counsel for the appellant. He may file certificate of deposit by the next date.

Office will explain by the next date as to how the appeal was given regular number when the certificate of deposit was not filed. On the next date, this case will be listed along with FAFO No. (63) of 2008.

Order Date :- 31.3.2011

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