Smt. Munni Devi (Since Dead) vs Addl. Civil Judge & Others
2011 Latest Caselaw 720 ALL

Citation : 2011 Latest Caselaw 720 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Smt. Munni Devi (Since Dead) vs Addl. Civil Judge & Others on 31 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 460 of 1994
 

 
Petitioner :- Smt. Munni Devi (Since Dead)
 
Respondent :- Addl. Civil Judge & Others
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- S.C.,R.K.Garg,Rakesh Kumar Garg,Z.K. Hasan
 

 
Hon'ble Rakesh Tiwari,J.

As prayed, three weeks' and no more is granted to the petitioner for taking steps for publication.

Order Date :- 31.3.2011

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