Aijaz Ahmad & Others vs National Highways Authority Of ...
2011 Latest Caselaw 717 ALL

Citation : 2011 Latest Caselaw 717 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Aijaz Ahmad & Others vs National Highways Authority Of ... on 31 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 894 of 2011
 

 
Petitioner :- Aijaz Ahmad & Others
 
Respondent :- National Highways Authority Of India & Others
 
Petitioner Counsel :- K.Kr. Tripathi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of counsel for the appellant.

Order Date :- 31.3.2011

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