Citation : 2011 Latest Caselaw 716 ALL
Judgement Date : 31 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2067 of 2009 Petitioner :- Dharmendra Respondent :- State Of U.P. Petitioner Counsel :- Kapil Tyagi Respondent Counsel :- Govt. Advocate Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Imtiyaz Murtaza,J.
Appeal is allowed. Appellant is acquitted of the charges.
For orders, see judgment and order of date passed in Crl Appeal No 2538 of 2009.
Order Date :- 31.3.2011
MH
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