Raj Narain vs A.D.J
2011 Latest Caselaw 705 ALL

Citation : 2011 Latest Caselaw 705 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Raj Narain vs A.D.J on 31 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 24594 of 1994
 

 
Petitioner :- Raj Narain
 
Respondent :- A.D.J
 
Petitioner Counsel :- U.N. Sharma,Jai Prakash Rai
 
Respondent Counsel :- S. Harkauli,Madhav Jain,R.R. Agarwal,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

The case is adjourned today on the illness slip of Sri Jai Prakash Rai, counsel for the petitioner.

List peremptorily after two weeks.

Order Date :- 31.3.2011

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