Dadhibal Prasad Gupta vs Iqrarmulla & Others
2011 Latest Caselaw 704 ALL

Citation : 2011 Latest Caselaw 704 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Dadhibal Prasad Gupta vs Iqrarmulla & Others on 31 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1608 of 2009
 

 
Petitioner :- Dadhibal Prasad Gupta
 
Respondent :- Iqrarmulla & Others
 
Petitioner Counsel :- Ram Autar Singh Yadav,Swarn Kumar Srivastava
 
Respondent Counsel :- Irshad Ali,Mithilesh Kumar Gupta
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Connect with F.A.F.O. No.1607 of 2009.

Order Date :- 31.3.2011

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