Nathaula vs Nagar Palika Parishad, Mathura & ...
2011 Latest Caselaw 702 ALL

Citation : 2011 Latest Caselaw 702 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Nathaula vs Nagar Palika Parishad, Mathura & ... on 31 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 799 of 2011
 

 
Petitioner :- Nathaula
 
Respondent :- Nagar Palika Parishad, Mathura & Others
 
Petitioner Counsel :- Anshu Chaudhary
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 31.3.2011

Civil Misc. Stay Application No.77618 of 2011

Case :- FIRST APPEAL FROM ORDER No. - 799 of 2011

Petitioner :- Nathaula

Respondent :- Nagar Palika Parishad, Mathura & Others

Petitioner Counsel :- Anshu Chaudhary

Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice.