Umesh Chandra Shamra & Another vs Union Of India Thru' G.M. Northern ...
2011 Latest Caselaw 701 ALL

Citation : 2011 Latest Caselaw 701 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Umesh Chandra Shamra & Another vs Union Of India Thru' G.M. Northern ... on 31 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3470 of 2008
 

 
Petitioner :- Umesh Chandra Shamra & Another
 
Respondent :- Union Of India Thru' G.M. Northern Rly.
 
Petitioner Counsel :- N.K. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 31.3.2011

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