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Hira Lal Jaiswal vs State Of U.P.And Others
2011 Latest Caselaw 70 ALL

Citation : 2011 Latest Caselaw 70 ALL
Judgement Date : 4 March, 2011

Allahabad High Court
Hira Lal Jaiswal vs State Of U.P.And Others on 4 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 40749 of 2010
 

 
Petitioner :- Hira Lal Jaiswal
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Arvind Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case could not be taken up due to Advocates' strike.

Put up on 7.3.2011 before the appropriate Bench. 

Order Date :- 4.3.2011

NS

 

 

 
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