Citation : 2011 Latest Caselaw 699 ALL
Judgement Date : 31 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 18189 of 2011 Petitioner :- Constabl/Driver Sunhari Lal Respondent :- State Of U.P. And Another Petitioner Counsel :- S.N. Yadav Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up this matter on next Wednesday. By that time instructions may be obtained by the learned counsel.
Order Date :- 31.3.2011
SRY
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!