Udai Singh Bhadoriya vs Additional Commissioner (Admin) ...
2011 Latest Caselaw 696 ALL

Citation : 2011 Latest Caselaw 696 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Udai Singh Bhadoriya vs Additional Commissioner (Admin) ... on 31 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 43481 of 2010
 

 
Petitioner :- Udai Singh Bhadoriya
 
Respondent :- Additional Commissioner (Admin) Kanpur Reg. And Others
 
Petitioner Counsel :- H.N. Singh
 
Respondent Counsel :- C.S.C.,Mridul Tripathi
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In the last but one paragraph of judgment dated 27.07.2010, the dated "16.9.2004" occurring in first line thereof same be read as "31.05.2010".

Order Date :- 31.3.2011

SRY

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