Rajendra Prasad & Others vs Xth A.D.J., Allahabad & Others
2011 Latest Caselaw 693 ALL

Citation : 2011 Latest Caselaw 693 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Rajendra Prasad & Others vs Xth A.D.J., Allahabad & Others on 31 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 31855 of 1998
 

 
Petitioner :- Rajendra Prasad & Others
 
Respondent :- Xth A.D.J., Allahabad & Others
 
Petitioner Counsel :- M.K.Nigam
 
Respondent Counsel :- C.S.C.,H.N.Singh
 

 
Hon'ble Rakesh Tiwari,J.

Rejoinder affidavit filed by Sri Manish Kumar Nigam, Advocate is taken on record. Sri Atul Dayal, counsel for the petitioner has filed supplementary rejoinder affidavit which has been served upon the counsel for the respondent.

List this matter after two weeks to enable learned counsel for preparation of the case for hearing.

Order Date :- 31.3.2011

Download the LatestLaws.com Mobile App