Uma Shanker vs Vth Addl.Distt. Judge, & Others
2011 Latest Caselaw 692 ALL

Citation : 2011 Latest Caselaw 692 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Uma Shanker vs Vth Addl.Distt. Judge, & Others on 31 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 33824 of 1998
 

 
Petitioner :- Uma Shanker
 
Respondent :- Vth Addl.Distt. Judge, & Others
 
Petitioner Counsel :- Aroop Banerjee,Awadhesh Kumar Singh,Sachchida Nand Singh
 
Respondent Counsel :- C.S.C.,V.D.Ojha
 

 
Hon'ble Rakesh Tiwari,J.

It is stated by Sri A.K. Singh, Advocate that Sri Wasim Alam, learned counsel for the petitioner is to argue the case but he has sent illness slip today.

The case is passed over for the day on the illness of Sri Wasim Alam learned counsel for the petitioner.

List this matter for hearing after two weeks peremptorily.

Order Date :- 31.3.2011

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