396 Constable Om Prakash Pal vs State Of U.P. And Others
2011 Latest Caselaw 688 ALL

Citation : 2011 Latest Caselaw 688 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

396 Constable Om Prakash Pal vs State Of U.P. And Others on 31 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 18766 of 2011
 

 
Petitioner :- 396 Constable Om Prakash Pal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dharamveer Singh,Imran Ullah
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on next Wednesday along with writ petition No.18189 of 2011. By that time instructions may be obtained by the learned counsel.

Order Date :- 31.3.2011

SRY

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