Chhote Lal @ Chhedi Lal & Others vs Kanchan Kumar & Another
2011 Latest Caselaw 665 ALL

Citation : 2011 Latest Caselaw 665 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Chhote Lal @ Chhedi Lal & Others vs Kanchan Kumar & Another on 30 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 40155 of 2001
 

 
Petitioner :- Chhote Lal @ Chhedi Lal & Others
 
Respondent :- Kanchan Kumar & Another
 
Petitioner Counsel :- Rama Goel,Amithab Agarwal,Ashok Mehta,J.H.Khan,P.K.Jain,R.N. Pandey,Uday Prakash Srivastava,V.P. Srivastava,W.H.Khan
 
Respondent Counsel :- Govind Krishna
 

 
Hon'ble Rakesh Tiwari,J.

The case is passed over on the illness slips of Sri P.K. Jain and Sri Atul Dayal, counsel for the petitioners.

List this matter after two weeks.

Order Date :- 30.3.2011

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