Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S. Hotel New International And ... vs State Of U.P. & Another
2011 Latest Caselaw 658 ALL

Citation : 2011 Latest Caselaw 658 ALL
Judgement Date : 30 March, 2011

Allahabad High Court
M/S. Hotel New International And ... vs State Of U.P. & Another on 30 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL REVISION No. - 175 of 2003
 

 
Petitioner :- M/S. Hotel New International And Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- T.N. Tiwari
 
Respondent Counsel :- Govt. Advocate,C.K. Parekh
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the revisionists,  the case is passed over.

List in the next cause list. The case shall not be treated as tied-up or part-heard to this Bench.

Order Date :- 30.3.2011

NS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter