Smt Shashi Khanna vs Manoj Kumar And Another
2011 Latest Caselaw 657 ALL

Citation : 2011 Latest Caselaw 657 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Smt Shashi Khanna vs Manoj Kumar And Another on 30 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 48601 of 2004
 

 
Petitioner :- Smt Shashi Khanna
 
Respondent :- Manoj Kumar And Another
 
Petitioner Counsel :- Pramod K Sinha
 
Respondent Counsel :- S.C.,Kshitiz Shailendra
 

 
Hon'ble Rakesh Tiwari,J.

On the request of counsel for the petitioner, case is passed over for the day.

Order Date :- 30.3.2011

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