Satya Vir Singh @ Shyam Vir Singh vs Ist A.D.J. And Ors.
2011 Latest Caselaw 652 ALL

Citation : 2011 Latest Caselaw 652 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Satya Vir Singh @ Shyam Vir Singh vs Ist A.D.J. And Ors. on 30 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 43190 of 1999
 

 
Petitioner :- Satya Vir Singh @ Shyam Vir Singh
 
Respondent :- Ist A.D.J. And Ors.
 
Petitioner Counsel :- H.M. Srivastava
 
Respondent Counsel :- C.S.C.,G.N. Verma,Swapnil Kumar
 

 
Hon'ble Rakesh Tiwari,J.

Sri H.M. Srivastava, learned counsel for the petitioner prays for and is granted two weeks and no more to filed supplement rejoinder affidavit.

List this matter thereafter. It is made clear that no further time will be granted.

Order Date :- 30.3.2011

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